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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4)(h) in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012

(h)the applicant has in its employment, sufficient number of persons having adequate professional and other relevant experience to the satisfaction of the Board;