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State of Rajasthan - Section

Section 10 in The National Law University, Jodhpur Act, 1999

10. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(1)the General Council:
(2)the Executive Council;
(3)the Academic Council:
(4)the Finance Committee: and
(5)Such other authorities as may be prescribed by the Regulations.