Section 44(a) in Utkal University of Culture Act, 1999

[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(a) in Utkal University of Culture Act, 1999

(a)shall be admitted to Such examinations by other University concerned and the result of such examinations shall be sent by the other Universities concerned to the University within a reasonable time, and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 44(a) in Utkal University of Culture Act, 1999