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Punjab-Haryana High Court

Kushal Singh vs Sunil Kumar And Ors on 20 March, 2018

Author: Ritu Bahri

Bench: Ritu Bahri

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                             FAO No.1326 of 2005
                                             Date of decision:- 20.03.2018


Kushal Singh                                                 ...Appellant

                                         Versus

Sunil Kumar and others                                       ...Respondents

BEFORE: HON'BLE MS. JUSTICE RITU BAHRI

Present:-    Mr.Ram Chander, Advocate, for the appellant.


RITU BAHRI J. (Oral)

For order, see order passed in FAO No.1301 of 2005 titled Shish Pal Vs. Sunil Kumar, on the even date.



20.03.2018                                             (RITU BAHRI)
anil                                                      JUDGE


Whether speaking/reasoned : Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 13-05-2018 14:57:21 :::