Punjab-Haryana High Court
Kushal Singh vs Sunil Kumar And Ors on 20 March, 2018
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.1326 of 2005
Date of decision:- 20.03.2018
Kushal Singh ...Appellant
Versus
Sunil Kumar and others ...Respondents
BEFORE: HON'BLE MS. JUSTICE RITU BAHRI
Present:- Mr.Ram Chander, Advocate, for the appellant.
RITU BAHRI J. (Oral)
For order, see order passed in FAO No.1301 of 2005 titled Shish Pal Vs. Sunil Kumar, on the even date.
20.03.2018 (RITU BAHRI) anil JUDGE
Whether speaking/reasoned : Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 13-05-2018 14:57:21 :::