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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in Punjab State Lottery Rules, 1998

(2)In case of any doubt, the Director may get the tickets verified from the printing press or by a forensic science laboratory or any other authority.] [Substituted vide Punjab Government Notification No. G.S.R. 78/C.A. 17/98/S. 12/Amd.(3)/2001, dated 20.6.2001.]