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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Andhra Pradesh - Subsection

Section 104(1) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(1)An election is to be held for the office of the Members of Mandal Praja Parishad / Zilla Praja Parishad ....................................................
(a)Total number of members of Territorial constituencies :
(b)Reservation particulars :
Reservation Category Name of the territorial constituency
ST(W)  
ST(G)  
SC (W)  
SC (G)  
BC (W)  
BC(G)  
Women