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State of Odisha - Section

Section 5 in The Orissa Motor Vehicles (Accidents Claims Tribunal) Rules, 1960

5. Summary dismissal of application.

- The Claims Tribunal may, after considering the application and the statement, if any, of the applicant recorded under Rule 4, dismiss the application summarily if for reasons to be recorded in writing, it is of the opinion that there are no sufficient grounds for proceedings therewith.