Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(d) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005 (d)Such security may be in the form of cash deposit, irrevocable letter of credit from a local branch of a nationalized bank.
