Section 114(2)(g) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

Nagpur Province - Subsection

Section 114(2)(g) in The City of Nagpur Corporation Act, 1948

(g)any other tax [(not being a tax on professions, trades, calling and employments)] [These words were inserted, by Maharashtra 16 of 1975, Schedule, II(2)(b).] which the State Legislature has power to impose in the State under [the Constitution] [Substituted by A.O. 1950, for the words 'the Government of India Act, 1935'.] :

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Nagpur Province - Subsection

Section 114(2)(g) in The City of Nagpur Corporation Act, 1948