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State of Uttar Pradesh - Section

Section 134 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

134. Powers of inspection.

- Subject to the conditions and restrictions specified in Section 222, the Adhyaksha and the Mukhya Adhikari of a Zila Panchayat and, if authorized in this behalf by a resolution any other member, officer or servant of the Zila Panchayat, may enter, inspect and measure a building for the purposes of valuation.