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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(11) in Chhattisgarh Biological Diversity Rules, 2015

(11)The Biodiversity Management Board shall provide guidance and technical support to the Biodiversity Management Committees for preparing People's Biodiversity Registers and shall ensure that all information recorded in such Registers receives legal protection against misuse and appropriation by outside agencies and individuals;