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Allahabad High Court

Ashok Kumar Aggarwal And Another vs Union Of India And Another on 23 January, 2020

Bench: Sudhir Agarwal, Rajeev Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 15698 of 2019
 

 
Petitioner :- Ashok Kumar Aggarwal And Another
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Krishna Dev Vyas
 
Counsel for Respondent :- Gyan Prakash
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Rajeev Misra,J.

1. Partly allowed.

2. For details, see order of date passed in Writ- C No. 14427 of 2018 (Chandra Kishore Singh vs. Union of India and another).

Order Date :- 23.1.2020 AK