Jammu & Kashmir High Court - Srinagar Bench
Ab. Qayoom Dar vs Ut Of J&K And Ors on 14 June, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial No. 203
AFTER NOTICE
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode)
WP(Crl) No. 187/2020
Ab. Qayoom Dar
Petitioner(s)
Through:- None.
Vs.
UT of J&K and Ors.
Respondent(s)
Through:- None.
CORAM:-
Hon'ble Mr. Justice Sanjeev Kumar, Judge.
(O R D E R) 14-06-2021 In light of Order No. 320 of 2021/RG dated 19.05.2021, issued by this Court, Registry is directed to take steps for listing the matter before the appropriate Bench on 5th July 2021.
(Sanjeev Kumar) Judge SRINAGAR 14.06.2021 "Aasif AASIF GUL 2021.06.14 23:05 I attest to the accuracy and integrity of this document