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State of Tamilnadu - Section

Section 11 in Standing Committees of The District Panchayat (Election of Members) Rules, 1998

11. Procedure for voting.

- Every member shall, on receiving the ballot paper, proceed to the voting compartment and record his vote by putting a cross mark (x) on the ballot paper against the name of the candidate for whom he wishes to vote by using the seal supplied by the President. He shall, before leaving the voting compartment, fold up the ballot paper so as to conceal the cross mark (x) and put the ballot paper so folded up into the ballot box in the presence of the President.