Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Andhra Pradesh - Subsection Section 23(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (2)Sufficient water for bathing and washing clothes, maintenance of cleanliness on the premises and for flushing out latrines.
