Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 2, Cited by 516] [Constitution] Constitution Article Article 50 in Constitution of India 50. Separation of judiciary from executive The State shall take steps to separate the judiciary from the executive in the public services of the State.
