Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Andaman and Nicobar Islands - Subsection Section 69(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (a)no delegation of power made by the former incumbent shall be revoked by virtue of the succession; and
