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State of Bihar - Section

Section 44AT in The Bihar Co-operative Societies Act, 1935

44AT. Over-riding effect of Chapter VI-D.

- Notwithstanding anything contrary or inconsistent contained in any other chapter of this Act or the Bihar Self Supporting Co-operative Societies Act 1996 or rules framed thereunder or bye-laws of any registered society or orders issued thereunder, the provisions of this chapter shall have overriding effect.