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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(4) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(4)Not exceeding 75% of the incomes received from the corpus permanent endowment fund which is mentioned in sub para of this section, shall be used for the purposes of development works of the University. The remaining 25% shall be reinvested into the permanent endowment fund.