Himachal Pradesh High Court
Prime Steel Industries Pvt. Ltd. vs . Hpsebl & Others on 31 August, 2022
Bench: Sabina, Sushil Kukreja
Prime Steel Industries Pvt. Ltd. Vs. HPSEBL & Others CWP No. 1602 of 2022 .
31.08.2022 Present: Mr. Aman Parth Sharma, Advocate on behalf of Mr. Manik Seth, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for respondent No.1-HPSEBL.
Mr. Vikrant Chandel, Deputy Advocate General for respondents No.2 and 3/State.
r to Mr. N.K. Sood, Senior Advocate with Mr. Gaurav Sharma, Advocate for respondent No. 4-H.P. Electricity Regulatory Commissioner.
Learned Senior Counsel submits that respondents No.4 adopts the reply filed on behalf of respondent No.1.
Learned Deputy Advocate General seeks more time to file reply.
List after three weeks.
( Sabina) Judge (Sushil Kukreja ) August 31, 2022 (ravinder) Judge ::: Downloaded on - 31/08/2022 20:08:49 :::CIS