Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 865 in Bihar Education Code, 1961

865. Special holidays.

- In addition to the ordinary gazetted holidays on which Government offices are closed, certain days are annually notified by Government as days on which Muhammedan officers may be allowed to absent themselves from Government offices. These additional holidays may also be observed as school holidays, provided that the total permissible number of school holidays is not exceeded. When possible, Brahmo officers should be allowed to absent themselves from their duties on the eleventh day of Magh in each year.(D.P.I.'s letter no 2669, dated the 9th March, 1915, Board's Rules, Article 253.)