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State of Haryana - Section

Section 4 in The Punjab Registration (Validating) Act, 1930

4. Indemnity for registering officers acting bona fide in official capacity.

- Notwithstanding anything contained in any law to the contrary, no registering officer as is described in section 2 shall be liable in any suit or proceeding for any claim or demand by reason of anything in good faith done or refused by him in his official capacity.