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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(iv) in The Orissa Kendu Leaves Manual, 1973

(iv)He shall look to the proper maintenance of cash and stock accounts at different levels in the prescribed Registers and forms and ensure submission of prescribed returns and reports in time.