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[Cites 0, Cited by 6] [Section 57B(2)] [Section 57B] [Entire Act]

State of West Bengal - Subsection

Section 57B(2)(a) in West Bengal Estates Acquisition Act, 1953

(a)alteration of any entry in the record-of-rights finally published, revised, made, corrected or modified under any of the provisions of Chapter V,