Supreme Court - Daily Orders
Govt. Of Nct Delhi vs J.P. Gupta on 25 August, 2023
Bench: Surya Kant, Dipankar Datta
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ITEM NO.18+19+24+25+26 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) …………..Diary No(s). 30619/2023
(Arising out of impugned final judgment and order dated 26-05-2015
in WPC No.8992/2014 passed by the High Court of Delhi at New Delhi)
GOVT. OF NCT DELHI Petitioner(s)
VERSUS
J.P. GUPTA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.160277/2023-CONDONATION OF DELAY
IN FILING and IA No.160278/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
With
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31083/2023(XIV)
(IA No.161974/2023-CONDONATION OF DELAY IN FILING and IA
No.161976/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31971/2023(XIV)
(FOR ADMISSION and I.R. and IA No.162165/2023-CONDONATION OF DELAY
IN FILING and IA No.162164/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.162167/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31977/2023(XIV)
(FOR ADMISSION and I.R. and IA No.162032/2023-CONDONATION OF DELAY
IN FILING and IA No.162033/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.162035/2023-EXEMPTION FROM FILING O.T.
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31982/2023)
(IA No.159168/2023-CONDONATION OF DELAY IN FILING and IA
No.159169/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.159173/2023-EXEMPTION FROM FILING O.T.)
Date : 25-08-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Ms. Somi Sharma, Adv.
Signature Not Verified
Mr. Ramesh Kumar, Adv.
Digitally signed by
satish kumar yadav
Date: 2023.08.26
Mr. Rohan Chandra, Adv.
10:45:28 IST
Reason:
Ms. Sujeeta Srivastava, AOR
For Respondent(s)
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UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141 of 2023 and connected matters.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)