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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(m) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(m)to maintain up to date records of registered street vendors and the street vendors to whom Certificates of Vending have been issued in Form-G.