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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(ii) in Management and Working of the Forests

(ii)All vouchers for payments including advances, except treasury challan or advice lists and acknowledgements of transfer to the departments must bear the dates of payment, and they must be passed for payment, in words as well as in figures, by the Divisional Officers, who thereby assume the responsibility for the charge.