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[Cites 0, Cited by 2] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(2) in The Delhi School Education Act, 1973

(2)Every application for recognition of a school shall be entertained and considered by the appropriate authority and the decision thereon shall be communicated to the applicant within a period of four months from the date of receipt of the application; and where recognition is not granted, the reasons for not granting such recognition shall also be communicated to the applicant with the said period.