Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jammu-Kashmir - Subsection Section 8(3) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015 (3)Every private security agency shall, within sixty days from the date of issue of the licence, employ such number of supervisors, as may be prescribed.
