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[Cites 0, Cited by 0] [Section 243(3)] [Section 243] [Entire Act]

State of Goa - Subsection

Section 243(3)(c) in The Goa Panchayat Raj Act, 1994

(c)with fine which may extend to two rupees for every day during which the contravention continues, after receipt of a notice from the Panchayat or any officer duly authorised in this behalf, by the person contravening the bye-laws requiring such person to discontinue such contravention.