Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 329] [Entire Act]

Bengal Presidency - Subsection

Section 329(b) in Police Regulations, Bengal , 1943

(b)At the time of relieving sentries, the officer-in-charge of the guard and the relieving sentry shall count the prisoners and see that all is well.