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[Cites 0, Cited by 0] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(2) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(2)The application for inspection of documents shall be in the Form A-7 (Annexure VII) and shall be accompanied by a fee of Rs.100 for each inspection for one day in the form of Demand Draft/Pay Order in favour of Secretary, Delhi Electricity Regulatory Commission, New Delhi.