Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

Ram Sakal Rai & Ors vs Ram Chandar Rai & Ors on 10 July, 2008

Author: Mihir Kumar Jha

Bench: Mihir Kumar Jha

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                              C.R. No.1014 of 2006
                              RAM SAKAL RAI & ORS
                                     Versus
                             RAM CHANDAR RAI & ORS
                                  -----------
8       10/7/2008

One week time, as prayed for, is allowed to remove the defect as pointed out by the office, failing which this application shall stand rejected without further reference to a Bench.

( Mihir Kumar Jha, J.) Abhay Kumar