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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(1)As soon as it is decided that selection is to be made to fill a certain number of vacant posts as specified in column number 2 of Schedule-I from amongst the persons mentioned in column number 3 of Schedule-I, the Appointing Authority or such other officer to whom the Appointing Authority may direct for this purpose, shall send a circular to all the concerned department for inviting applications from all the eligible persons through their supervisory officer by a specified date. The recommendation in respect of persons who are eligible for selection to the post (s) as specified in column number 2 of Schedule-I of these rules, along with the Annual Performance Appraisal Reports and other Service Record of the person, shall be forwarded by the Department concerned to the Appointing Authority, together with its comments, if any.