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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(c) in Telangana Fire Service Act, 1999

(c)break into or through, or pull down, any premises, for the passage of house or appliances or cause them to be broken into or through, or pulled down, doing as little damage as possible for the purpose of extinguishing fire: