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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4) in Revised Building Rules, 2007

4.1Minimum Approach road requirement for sites in new areas/layout areas.- No site or parcel of land shall be used for building activity unless it has a clear and established approach road of minimum 9 m Black topped Road is provided by the developer / builder / owner at his own cost or deposits the necessary cost for laying of the road by the sanctioning authority.