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[Cites 0, Cited by 0] [Section 564(1)] [Section 564] [Entire Act]

State of Uttar Pradesh - Subsection

Section 564(1)(j) in Uttar Pradesh Municipal Corporation Act, 1959

(j)obtain and pay for such legal advice and assistance as he may, from time to time, think it necessary or expedient to obtain or as he may be desired by the Corporation or the Executive Committee to obtain, for any of the purposes mentioned in the foregoing clauses of this subsection or for securing the exercise or discharge of any power or duty vesting in or imposed upon any Corporation authority or any Corporation officer or servant: