Madhya Pradesh High Court
Pawan Giri vs The State Of Madhya Pradesh on 20 April, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4205 of 2023 (PAWAN GIRI Vs THE STATE OF MADHYA PRADESH) Dated : 20-04-2023 Parties through their counsel.
List the case after four weeks.
(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 4/21/2023 10:45:36 AM