Rajasthan High Court - Jaipur
Seema Gupta D/O Shri Ram Kalyan Gupta W/O ... vs State Of Rajasthan on 3 May, 2019
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 16344/2018
Anita Sharma D/o Shri Dhan Raj Sharma
----Petitioner
Versus
State Of Rajasthan Through Principal Secretary
----Respondent
Connected With D.B. Civil Writ Petition No. 18286/2018 Yogendra Malviya S/o Shri Madan Lal Malviya
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 27508/2018 Seema Gupta D/o Shri Ram Kalyan Gupta W/o Shri Pankaj Agrawal
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Tanveer Ahmed For Respondent(s) : Mr. Prakhar Gupta for Dr. Vibhuti Bhushan Sharma, Additional Advocate General HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 03/05/2019 Learned counsel for the respondents to make a specific statement whether all the posts have been filled in or some posts in the women quota (for widow and divorcee category candidates) are still lying vacant.
List on 22.05.2019.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),Acting CJ //Jaiman//45-47 (Downloaded on 28/06/2019 at 11:38:13 PM) Powered by TCPDF (www.tcpdf.org)