Section 2(a) in The Bihar Bhoodan Yagna Rules, 1955
(a)"the Act" means the [Bihar] [Bihar Bhoodan Yagna Act, 1954 has been adapted by Notification No. 971 dated 22.2.2002, therefore, this may now be read as 'Jharkhand Bhoodan Yagna Act'.] Bhoodan Yagna Act, 1954;
