Section 5(i) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007
(i)The admissions into all the University colleges offering Post Graduate Law (L.L.M/M.L) Courses shall be made through Single Window System in the order of merit on the basis of ranking assigned in PGLCET as per Rule 5 of the Andhra Pradesh Post Graduate Law Courses Common Entrance Test Rules, 2007 following Rules of Reservation as prescribed in Rule 7 hereunder.
