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[Cites 0, Cited by 4] [Section 12AB(1)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(1)(a) in The Income Tax Act, 1961

(a)where the application is made under sub-clause (i) of the said clause, pass an order in writing registering the trust or institution for a period of five years;