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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(xxv) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999

(xxv)"Transit Network" means the network through which telecommunication messages from originating networks or other transit networks are transited and delivered to terminating or other transit networks.