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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(5)(b) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(b)"I, ... do swear in the name of God/solemnly affirm that I will not directly or indirectly communicate or reveal to any person or persons any matter which shall be brought under my consideration or shall become known to me as a member of the Commission except as may be required for due discharge of my duties as such member".