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State of Jammu-Kashmir - Section

Section 31 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

31. Power to Amend.

- 31.1 The Commission may, from time to time, amend, modify or repeal any of the provisions of these Regulations.Annexure-1Format for details to be submitted by MGO to the Commission/JAKEDA/Distribution LicenseeName of MGOMRES Details :VillageTehsilDistrictRevenue Village (name)Capacity of MRES (KW)Network length of the PDN (ckt km)Number of units generated (monthly)Consumer Details :Domestic householdsCommercial consumersConsumers with load more than 5 KWTotal number of consumers