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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(h) in The Orissa State Aid to Industries Act, 1978

(h)the authorities to whom and the conditions or restrictions subject to which the State Government may delegate its powers under Sub-section (1) of Section 13 to terminate the State-aid and the period within which appeal may be preferred to the State Government under Sub-section (3) of the said section;