Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(i) in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963 (i)High Court's General Rules and Circular Orders (Criminal), Vols. I and II;
