Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962

(1)All rules made under section 15 shall be published in the [Fort] St. George Gazette and, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.