Supreme Court - Daily Orders
Land And Building Department vs Sanjay Vermani on 18 May, 2023
Bench: A.S. Bopanna, Hima Kohli
ITEM NO.19 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11257/2023
(Arising out of impugned final judgment and order dated 22-08-2016
in WPC No. 5409/2015 passed by the High Court Of Delhi At New
Delhi)
LAND AND BUILDING DEPARTMENT & ORS. Petitioner(s)
VERSUS
SANJAY VERMANI & ANR. Respondent(s)
( IA No.84185/2023-CONDONATION OF DELAY IN FILING and IA
No.84187/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.84188/2023-EXEMPTION FROM FILING O.T. )
Date : 18-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag along with M.A.Diary No.7292/2023.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Nisha Khulbey Date: 2023.05.18 17:02:08 IST Reason: