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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(vii) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(vii)'Existing member of Service' means a member of Service who is in service of a Board immediately prior to adoption of these pay scales by the Board and who has been drawing pay in an existing pay scale from the municipal fund;